About MB Jain & Partners
As a leading legal firm in Mumbai, MB Jain & Partners is committed to delivering exceptional legal services across a broad spectrum of practice areas. Its team is dedicated to staying ahead of the curve by keeping abreast of the latest legal developments, and ensuring that its clients receive informed, effective, and personalized counsel.
With extensive experience in Intellectual Property Rights (IPR), Corporate Law, Arbitration, High Court Litigation, RERA, Competition Law, NCLT Matters, MSME Samadhan, Contract and Legal Drafting, Consumer Law, and Testamentary Matters, it has achieved significant milestones over the years.
About the Opportunity
MB Jain & Partners, a leading law firm specializing in corporate practice areas such as Intellectual Property Rights (IPR), Company Law, and Arbitration, is currently hiring 25 interns to join its team. This is an excellent opportunity for law students based in Mumbai and Gurgaon to gain practical experience and insights into the corporate legal landscape.
The internship will start from December and will continue for a minimum of 3 months.
Number of Vacancies
25
Roles and Responsibilities
- Assist with research on IPR, Company Law, and Arbitration matters.
- Drafting and reviewing legal documents, notices, and contracts.
- Assist with case preparation and client communication.
- Support senior associates and partners in day-to-day tasks related to ongoing cases.
Eligibility Criteria
- Open to law students currently enrolled in a 3-year or 5-year LLB program.
- Strictly for students based in Mumbai (Preference for those living along the Western Line due to office location in Goregaon).
- Minimum 3-month commitment required. Short-term interns need not apply.
How to Apply?
Interested candidates should send a brief resume to mbjainpartners@gmail.com.
Note: Interviews will begin next week.
Location
Goregaon, Mumbai (Only students located along the Western Line preferred)
Click on the LinkedIn Notification.
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