About the Organisation
LPJ & Partners practices Civil, Criminal and Corporate Laws with extensive experience in litigation across all levels of the judiciary, covering district courts in Delhi, Delhi High Court, and the Supreme Court of India.
About the Internship
LPJ & Partners believes that interns are an integral part of the team. Interns will be be given exposure in drafting, researching and assisting in court appearances, Legal notices, Applications.
Qualifications and Skills Required
The students applying preferably must be in the 4th and 5th year of their 5 year Law program and in the case of 3-year law program, the students should be in the 2nd or 3rd year respectively.
Number of Vacancies
3 (three)
Stipend
Depends on the performance
How to Apply?
Kindly send in your applications to office[@]lpjpartners.com
Contact Information
E-mail: office[@]lpjpartners.com
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