About Dubey Law Associates LLP

Dubey Law Associates LLP is a team of efficient advocacy professionals with very good experience before various courts including the Supreme Court of India.

They as a team practice before the Supreme Court of India, Delhi High Court, District Courts, NCLT, NCLAT, APTEL NCDRC, DRT, DRAT, DRT, DRAT, NGT, SAT, CCI, CAT and before other Courts/Tribunals.

We practice and provide advisory services in the following areas: Civil Litigation, Criminal Litigation, Company Law, Competition Law, Financial Law Matters, Intellectual Property Law, Securities Law, Labour Disputes, Arbitration, Family & Property Matters etc.

About the Opportunity

Dubey Law Associates LLP is looking for Immediate Virtual Law Interns for December 2024 (Selected candidates may start working immediately) and for January 2025.

Mode

Virtual.

Roles and Responsibilities

The internship would be focused on Legal Content Development/Articles/Blogs/Legal Research/Law Courses/Vlogs/Judgments Analysis/Webinars/content development/exploration of new sectors of Law/Legal drafting/brand building/legal research etc.

Eligibility Criteria

Only Serious candidates who are willing to contribute at least 6-8 hours daily and have access to Legal Research Tools like SCC Online, Manupatra, Lexis+ etc, may apply.

Stipend

INR 3K per month stipends be offered to the selected students for the internship period.

How to Apply?

Interested candidates may apply at Career@edla.in. Please write in the Subject line ‘Application for Virtual Internship For December/January.

Contact Information

For any queries, please contact at 9999076669.

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