About the Organization
Chambers of Mohit Singh is one of the premier law offices in Delhi, specializing in providing comprehensive legal services across a wide range of practice areas. Established with the mission to deliver professional, reliable, and effective legal counsel, we have earned a reputation for excellence, integrity, and dedication to our clients.
The chambers assists its clients by way of handling litigation in Trial courts, Delhi High Court and the Supreme Court. Our main area of dealing with cases of Criminal law and Matrimonial laws. And the internship shall offer a comprehensive experience and practical exposure to legal drafting, attending Courts across Delhi and participating in client meetings.
Eligibility
3rd year, 4th year and 5th year law students from Law Schools recognized by the Bar Council of India.
Nature of Internship
Physical
Location
Tis Hazari Courts, Delhi
No. of Interns
2 Intern
Duration
From 1st January to 31st January 2025
Stipend
5k to 8k depending upon the candidate’s performance and review of the work.
How to Apply
Interested Candidate may apply for this Opportunity by sending their CV along with a detailed Cover letter and keeping the Subject: Internship January 2025 and Email to chambersofmohitsingh@gmail.com
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