About Chambers of Dr. S Singh Advocate, PhD-Law
founded in 2020 by Dr. S Singh Advocate, Ms. Pooja Singh Advocate & Dr. Sonali Mishra Advocate, the Chambers has emerged as one of the eminent legal service providers for its diverse practice capabilities and caters to matters Pan India.
The Chambers assists its clients by way of handling Litigations in Courts and Tribunals and also provides Corporate Advisory as well as legal Consultancy services, on matters pertaining to *IBC, M&A, Competition Laws, Restructuring of Debt, White Collar Crimes, Criminal Laws, Matrimonial Laws, Corporate Laws, Company Laws, NGT, ED, CBI, Real Estate Laws, IPR and Arbitration proceedings.
About the Opportunity
Chambers of Dr. S Singh Advocate, PhD-Law is looking for dedicated and talented individuals to join them as interns for the months of February 2025, March 2025, and April 2025 for their New Delhi office.
This internship shall offer a comprehensive experience and practical exposure to legal drafting, attending court and tribunal proceedings across India, participating in client meetings and discussions and contributing to the resolution of complex and high-profile disputes.
Mode
Physical
Roles and Responsibilities
Opportunities to work on NGT, ED, CBI, NCLAT, Constitutional matters, Matrimonial, White Collar Crime Trials, Appeals, Environment laws Disputes, Debt Restructuring, Insolvency & Bankruptcy, Liquidation, Intellectual Property Rights laws, Real Estate Law, Arbitration, Electricity Law matters, Aviation law and rendering Corporate Advisories.
Eligibility Criteria
- Penultimate and Final Year Law Students from leading law schools recognized by the Bar Council of India.
- Candidate(s) pursuing Masters in Law/Doctrate of Philosophy in Law may also apply.
How to Apply?
Applications along with a cover letter & updated CV may be sent to ssinghadvocate2024@gmail.com In the subject of the email application, please clearly specify the month you wish to intern with our office.
Location
Delhi.
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