About Us
The Chair on Consumer Law and Practice Chair (CLAP Chair) was established at NLSIU in August 2008 by the Ministry of Consumer Affairs, Food & Public Distribution Department of Consumer Affairs, Government of India, New Delhi, to promote research, teaching and training in Consumer Law and Practice. The Chair acts as a “Think Tank” for the Research and Policy related issues on Consumer Law and Practice.
Eligibility
- LL.B students acquainted with consumer laws.
Desired/Preferred
- Prior experience of research and editing in relevant area.
- Possess strong writing skills.
- Proficient in the use of technology and website management
How to apply?
Interested candidates can proceed to apply by filling up the google form: CLICK HERE
For more information, visit: https://clap.nls.ac.in/
Note:
- There is no provision for stipend for the internship.
- Outstation students must make their own arrangements for boarding and lodging.
Picture Source :
