About the Organisation
Banyan Lawkriti LLP is a dynamic and emerging legal services firm committed to delivering high-quality legal research, advisory, and advocacy support across diverse practice areas.
The firm is dedicated to nurturing young legal talent by offering a collaborative and intellectually stimulating work environment. Interns are provided with practical exposure to real legal assignments, enabling them to bridge the gap between academic learning and professional practice.
At Banyan Lawkriti LLP, emphasis is placed on ethical practice, analytical thinking, and skill development. Interns work closely with experienced professionals and gain hands-on experience in legal research, drafting, and case preparation. The firm’s mentoring approach ensures that students develop confidence, professionalism, and a deeper understanding of the legal field.
Full Address
Banyan Lawkriti LLP 1st Floor, Le Meridien Commercial Tower, Windsor Place, Connaught Place, New Delhi, Delhi 110001
Internship and Job Openings
Banyan Lawkriti LLP invites applications from law students for internship positions designed to provide practical legal exposure and professional development.
Eligibility/Qualifications
Applicants must be currently pursuing an LL.B. degree (3-year or 5-year course) from a recognized institution. Candidates should have a strong interest in legal research, drafting, and professional legal work. Good analytical and communication skills are preferred.
Number of Interns Required
A total of 5 interns will be selected.
Location
The internship will take place at the Banyan Lawkriti LLP office in New Delhi, as per the address provided above.
Work Timings
Interns are required to work from 11:00 AM to 6:00 PM, Monday to Saturday.
Who Can Apply
This opportunity is open to LL.B. students who are eager to gain practical legal experience and enhance their professional skills.
Salary/Stipend
This is an unpaid internship. While no stipend is offered, interns will benefit from valuable practical exposure, mentorship, and skill development.
Duration of Internship
The internship duration will be 8 to 12 weeks, based on mutual agreement.
Roles and Responsibilities
Conducting legal research on case laws and statutes. Assisting in drafting legal documents such as notices, agreements, and pleadings. Supporting case preparation and documentation. Reviewing and summarizing legal materials. Assisting senior associates in ongoing assignments. Participating in internal discussions and learning sessions.
Learning Outcomes
Interns will gain practical experience in legal research and drafting, exposure to litigation and/or corporate legal work, improved analytical and communication skills, and insight into professional legal procedures and ethics.
Application Procedure
Interested candidates should apply via email by sending their resume along with a brief cover letter.
Email ID: garima.lawkriti@gamil.com
Subject Line: Application for Internship – Banyan Lawkriti LLP
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