About the organisation
Aquilas Legal Solutio is one of the leading and fastest-growing law firms in the country with the expertise in providing a vast array of legal services across eight prominent cities of India, i.e., Delhi-NCR, Mumbai, Bangalore, Chennai, Gujarat, Jaipur, Lucknow and Kolkata.
Aquilas’ well-equipped team of dynamic law professionals with specialization in commercial dispute resolutions offers a large gamut of legal services. Their sound understanding of various corporate litigation matters and committed work approach enables them to pursue a case with aggressive representation and uncompromised ethical standards. Besides, this well-coordinated team of lawyers and solicitors garner simple and easy solutions to even the most complex problems.
Location: 2nd floor, 29, Sant Nagar, East of Kailash, New Delhi, Delhi-110065
About the internship
The internship requires the law student to undertake legal drafting, research, filing and briefing the arguing counsels.
Number of Interns Required
2 (two)
Who can apply?
- 3rd year and above (5 years integrated LLB courses)
- 2nd year and above (3 year LLB courses)
Stipend
No stipend
Duration of internship
One to six months depending upon your performance.
Application Procedure
Please mail your CV along with a cover letter to jhanak[@]aquilaslegal.com.
Contact info
J. Prateek Kundu, +919911712963
The website link is here.
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