About the Chamber
Advocate S.A. Khan’s chamber has 19+ years of expertise in the domains of Civil and Criminal Cases, Cyber Laws, Family Disputes, Consumer Forums, Negotiable Instruments (N.I.) Act, Directorate of Enforcement (E.D.), and other diverse subjects. As an Advocate, he is involved in a number of high-profile cases including market scams, gangsters, and smugglers.
About the Internship
The Chamber is inviting Applications for Physical Internship of the month of October, 2023.
Mode of Internship
Physical
Duration of Internship
One month
Roles and Responsibilities
The intern will be tasked to assist with District and Sessions Court matters in Lucknow.
Eligibility Criteria
Any Law Student with an interest in litigation matters can apply for the internship.
Stipend
This is an unpaid internship.
Location
Lucknow, Uttar Pradesh
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