About the Advocate
She is a Senior Divorce & Family Lawyer and Advocate practicing at the District Court and the Madurai Bench of the Madras High Court, with over 22 years of experience. The core area of practice is divorce and family law, including child custody, alimony, and complex family disputes. She also handle civil law matters, providing clients with well-rounded legal support.
About the Opportunity
Looking for an opportunity to gain practical legal experience? Join the team and build hands-on exposure in the legal field.
Eligibility
- LLB student currently pursuing in a recognized law college
- Typing in both Tamil and English is mandatory
- Willingness to attend office and court-related activities
What You’ll Gain
- Practical exposure to legal work and court procedures
- Guidance and mentorship from experienced advocates
- Internship Certificate & Work Certificate upon successful completion
How to Apply?
Send your resume to: lawattorney2024@gmail.com
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