Applications are invited for internship at the Office of Advocate on Record, Ashish Rana, Noida.

Eligibility

Criteria for candidates applying to internship program is provided below

  • Candidates enrolled in a Regular Course of Graduate degree (5 year) in law from a Recognized university.
  • Candidates enrolled in a Regular Course of Graduate degree (3 year) in law from a Recognized university.

Type of Work

Interns shall have the opportunity to work on Drafting and filing, Research work, along-with Client meetings, Briefing to Senior Counsels, Court Proceedings and Hearings as well as visits to Tribunals.

Duration

For the month of September i.e. 1-30th.

Timings – 10 AM to 7 PM (Monday to Saturday)

Remuneration

No Stipend.

Certificate of Internship

Certificates will be issued on satisfactory completion of their internships.

Application Procedure

Send an e-mail with attached Resume/CV to aor.ashishrana@gmail.com

or Contact : 9958346861

You will receive your confirmation within a week or on the same day.

Address

C-41 2nd Floor , Sector-2, Noida-201301(NCR).

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