About Solace Law Chambers
They are a New Delhi–based law firm providing comprehensive legal services across a broad range of practice areas. The firm advises and represents individuals, businesses, and institutions in litigation, dispute resolution, and legal advisory matters.
About the Internship
They are excited to invite applications from motivated and dedicated law students for a Legal Internship at Solace Law Chambers, New Delhi.
Interns will gain practical exposure in litigation, legal research, drafting, court proceedings, and client matters under the guidance of experienced advocates.
Practice Area: Litigation, Legal Research, Drafting Court Proceedings, Client Interaction.
Duration
1-3 Months.
Mode
Hybrid (Office + Court Visits + Remote Work).
Eligibility
Students pursuing 3-year LL.B. or 5-year integrated law courses.
Location
Solace Law Chambers, New Delhi.
What you’ll Gain?
- Practical litigation exposure.
- Mentorship from experienced advocates.
- Certificate upon successful completion.
- Opportunity to work on real court matters and client cases.
How to Apply?
Send your CV along with a brief introduction to the mail given below. Shortlisted candidates will be contacted for further discussion.
Contact
Email: Solacelawchambers007@gmail.com.
Click here for the LinkedIn Notification.
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