About the Chambers of Adv. Naman Mankad
As an Executive Committee Member at the International Human Rights and Welfare Association, contributed to initiatives promoting welfare and rights on a global scale.
Currently completed a Bachelor of Laws (LLB) at Marwadi University, bringing academic rigor to practical applications in law. Previous experience as a Legal Intern at Virat Popat and Associates honed analytical skills and provided hands-on exposure to legal processes.
Dedicated to leveraging education and experience to advance human rights, with a focus on policy and advocacy. Known for collaborative problem-solving and a commitment to justice.
About the Internship
The chambers is looking for dedicated and driven legal interns who are eager to gain practical exposure and hands-on experience in litigation.
Areas of Work:
- Civil & Criminal Litigation.
- Drafting (Applications, Affidavits, Pleadings).
- Court appearances & procedural understanding.
- Legal research and case law analysis.
What you gain:
- Real courtroom exposure.
- Practical drafting experience.
- Mentorship and guidance.
- Understanding of trial strategy.
Eligibility
- Law students (2nd year onwards – 5-year course / Penultimate & Ultimate year – 3-year course).
- Candidates with strong research & drafting skills.
- Serious and committed individuals willing to learn.
Duration
Flexible (minimum 1 month preferred).
Timings
Monday to Friday: 9:30-11 & 5:00-8:30.
Location
Chambers of Adv. Naman K Mankad, 803, 8th Floor, Sattva Square, beside R.K. Supreme, Opp. Twin Star, 150 ft. Ring Road, Rajkot, Gujarat.
How to Apply?
Send your CV along with a brief cover letter to the mail given below or walk-in directly to the below mentioned address.
Contact
Email: naman.law1782@gmail.com.
Click here for the LinkedIn Notification.
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