About
Legal Consultant and Practicing Advocate, Counsel High Court.
He has 8+ year experience in practice. Appearance in Various courts Including High Court of Bombay Chief Metropolitan Magistrate and city civil ADJ sessions Court in Bangalore. and in High court of Karnataka.
About the Internship
Looking for a motivated Law Intern to join our team and gain hands-on experience in legal research, drafting, compliance, and client-related matters.
This is a great opportunity for students who want practical exposure to the legal field and mentorship from experienced professionals.
Responsibilities
- Conduct legal research and prepare briefs/notes.
- Assist in drafting contracts, notices, and agreements.
- Support senior associates in case preparation.
- Attend client meetings and court visits (as required).
- Handle administrative and documentation tasks.
Requirements
- Law student (3rd year & above for 5-year course / 2nd year & above for 3-year course).
- Strong research and drafting skills.
- Good communication and attention to detail.
- Ability to work on-site in Pune
Location
Pune (Full-time | On-site).
What You’ll Gain?
- Practical exposure to litigation & corporate work..
- Mentorship from practicing lawyers.
- Certificate of Internship.
- Opportunity for long-term association.
How to Apply?
Send your CV on the mail given below.
Contact
Email: advrajeassociates@gmail.com.
Click here for the LinkedIn Notification.
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