GDG and Co Advocates is a boutique law firm established in 1998, providing cutting edge legal services and solutions to local, national and international clients.The internship would cover the following areas of practice:

  • Arbitration
  • Arbitration related Litigation
  • Vetting/Drafting of Agreements and Contracts.
  • Corporate Advice/Opinions
  • Dispute Resolution
  • Commercial Dispute Litigation

Duration

1 month (extendable based on performance)

Eligibility

3rd or 4th Year Law Students interested in extensive research and trial advocacy.

Office

Saket, Delhi

Application Procedure

Please send a one page CV and cover letter to aditya.singhal@gdglaw.com

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