About the Organiser
The Insurance Lawyer Group is India’s first legal awareness initiative focused exclusively on insurance law and policyholder rights. We aim to bridge the gap between ordinary citizens and complex insurance procedures — through legal education, client-oriented support, and bold public advocacy.
Why This Internship Matters
Insurance law affects millions, yet very few internships offer students exposure to this vital field. Our program is practical, research-intensive, and litigation-relevant — giving law students real-world training in:
- Insurance claim dispute drafting
- IRDAI guidelines and statutory interpretation
- Client-focused legal research and compliance
Duration
1 Month (Fully Online)
Eligibility
Law students (3-year/5-year, any year)
Perks
- Certificate of Completion
- Letter of Appreciation for top performers
- Shortlisting for future paid legal roles
Deadline
Last Date to Apply: 30th of every month.
How to Apply?
Application Email to send cv: insurancelawyer25@gmail.com.
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