August 5, 2018:

He has been sacked from service for being absent from office for over three month.

Pakistan’s First Sikh Police Officer has been sacked from service for being absent from office for over three months, stated a Traffic Police Spokesperson.

Gulab Singh, 35, has been dismissed from work for staying absent from office for over three months, Traffic Police Spokesperson Ali Nawaz told PTI.

He added that,“Superintendent police (traffic) Asif Sadiq, after an inquiry against Gulab Singh for staying absent from office over three months, has dismissed him from service. He could not defend himself before an inquiry committee”.

He said Singh can file an Appeal in Office of Deputy Inspector General, Traffic Police, against his dismissal.

Last month, Singh had claimed that he was forcibly evicted by the Evacuee Trust Property Board (ETPB), the parent body of Sikh Gurudwara Prabandhak Committee (PSGPC) from his house in a village near Lahore along with his children and wife.

While Gulab Singh has alleged that Traffic Police SP had taken action against him on request of ETPB.

He stated that,“The board had approached the traffic police and asked SP Sadiq to pressure me to withdraw a case against the board officials for illegally evicting me and my family members from our house at Gurdwara Janamsthan Bebe Nanki, Dera Chahal Lahore”.

Singh added that he had an Accident and presented a Medical Certificate along with his leave application to Department.

“Since the department had no other legal point to initiate action it chose to proceed against me on the leave issue,” he said, adding he was confident that the DIG traffic would listen to him and restore him during the course of appeal.

Singh said he would not withdraw his case in the court against his and his family members’ illegal eviction by the ETPB. “Even the Supreme Court has taken notice of our illegal eviction and Board is worried about that,” he added.

Source HT

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