August 5, 2018:

On Saturday, Indian IT firm Wipro stated that it has settled a lawsuit with National Grid US for USD 75 million and formalities for the withdrawal of lawsuit are expected to be completed shortly.

It further added that,"Wipro Limited has effected a settlement for the release of all claims under the lawsuit with National Grid US and a stipulation of discontinuance of the lawsuit has been filed in the US District Court for the Eastern District of New York".

National Grid US had sued Wipro in 2017 seeking damages amounting to USD 140 million plus additional costs related to an Enterprise Resource Planning (ERP) Implementation project.

Wipro added that,"The settlement has been effected for an amount of USD 75 million and is without admission of liability or wrongdoing of any kind by the parties".

Formalities for withdrawal of the lawsuit are expected to be completed shortly, the IT firm said.

The filing stated that,"National Grid has been a valued customer of Wipro for over a decade and both organisations have had a mutually beneficial relationship over the years. We believe that this settlement will be commercially beneficial for us and will help us remain focused on growth".

Settlement is expected to reflect in the financials of Wipro for the quarter ending September 30, 2018, it added.

Source PTI

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