November 26, 2018:

On Monday, The United States announced a US $5 million reward for information leading to the arrest or conviction in any country of any individual who committed, conspired, aided or abetted the 2008 Mumbai attack.

The Trump Administration announced this major reward (of more than ₹ 35 crore) on the 10th anniversary of the terror attack in which 10-Pakistan based LeT terrorists went on a shooting rampage in India’s financial hub killing 166 people, including six Americans.

The move comes less than a fortnight after Vice President Mike Pence had a meeting with Prime Minister Narendra Modi in Singapore, during which he is believed to have himself raised this issue and rued that even 10 years after the Mumbai terrorist attack its perpetrators have not been brought to justice.

On Monday, State Department’s Rewards for Justice (RFJ) Program said it is offering a reward of up to $5 million for information leading to the arrest or conviction in any country of any individual who committed, conspired to commit, or aided or abetted the execution of the 2008 Mumbai attack.

From Nov 26 to 29, 2008, 10 terrorists associated with the LeT carried out a series of coordinated assaults against multiple targets in Mumbai.

It said, “The United States is committed to working with our international partners to identify & bring to justice those responsible for the 2008 Mumbai attack."

Today’s announcement marks the third RFJ reward offer seeking information on the perpetrators of the Mumbai attack.

In April 2012, the Department of State announced reward offers for information that brings to justice LeT founder Hafiz Mohammad Saeed and Hafiz Abdul Rahman Makki, another senior LeT leader.

In Dec 2001, the Department of State designated LeT as a Foreign Terrorist Organization. This designation plays a critical role in the fight against terrorism and is an effective means of curtailing support for terrorist activities and pressuring groups to get out of the terrorism business, the State Department said.

The Rewards for Justice program is administered by the U.S. Department of State’s Diplomatic Security Service. Since its inception in 1984, the program has paid in excess of USD150 million to more than 100 people who provided actionable information that helped bring terrorists to justice or prevented acts of international terrorism worldwide.

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