A Kurdish-Turkish human rights lawyer has died after a 238-day hunger strike demanding a fair trial for herself & others.
Ebru Timtik, 42, was one of a group of eighteen lawyers known for representing clients critical of the Turkish Govt who were arrested in Sept 2017.
Timtik weighed only 65 pounds when she died in the hospital, where she & her colleague Aytac Unsal were transferred in July after going on hunger strike in Istanbul’s Silivri prison, Deutsche-Welle reported Friday.
Mourners who got near a cemetery where Timtik was being buried were tear-gassed by police, according to news reports.
Timtik’s “tragic” death demonstrated that Turkey needs to “credibly address” its human rights situation & the “serious shortcomings in the Turkish judiciary,” European Union foreign affairs spokesman Peter Stano said.
International & local groups had called for the lawyers’ release, questioning the impartiality of courts under President Recep Tayyip Erdogan’s rule.
Timtik’s death, announced Thursday night, follows similar deaths of two left-wing folk musicians in April & May.
Her cousin said conditions for Timtik were worse in the hospital than prison, one outlet reported.
She said the light was deliberately left on at night & cold air was constantly blown into Timtik’s room.
Hospital staffers put Timtik under pressure to end her fast, waking her to offer her food & encouraging her to take medicine.
Last October, a Turkish appeals court had upheld lengthy jail terms imposed on the 18 lawyers, Timtik included, who face multiple charges over alleged links to an outlawed Marxist organization.
Initially detained in Sept 2018, Timtik was sentenced to thirteen years & six months jail. Unsal was sentenced to more than ten years.
In Feb, Timtik & Unsal started hunger strikes inside Silivri, consuming only liquids & vitamins.
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