May 22,2019:

The basic knowledge of law is enough to participate in First Online National Quiz on Constitution of India to be organised by Yuvajosh.

YUVA JOSH, is a community, who help to develop skills. Yuva Josh announces its first Online Legal Quiz Competition being conducted on 10th  June 2019. Our all program are organized under the supervision of Supreme Court Layers.

Concept Note

The Constitution of India is the supreme law of India. It was adopted by the Constituent Assembly of India on 26 November 1949 and became effective on 26 January 1950.   The constitution replaced the Government of India Act, 1935 as the country's fundamental governing document, and the Dominion of India became the Republic of India. To ensure constitutional autochthony, its framers repealed prior acts of the British parliament in Article 395. India celebrates its constitution on 26 January as Republic Day.

The constitution declares India a sovereign, socialist, secular,  democratic republic, assuring its citizens justice, equality and liberty, and endeavours to promote fraternity. The original 1950 constitution is preserved in a helium-filled case at the Parliament House in New Delhi. The words "secular" and "socialist" were added to the preamble in 1976 during the emergency.

Prizes

  • 1stwill be awarded  Cash Prize of ₹1500/-, momento & Certificate of excellence .
  • 2rdwill be awarded  Cash Prize of ₹1000/-, momento & Certificate of excellence .
  • 3rdwill be awarded Cash prize of ₹500, momento and certificate of excellence.
  • The next 5 following best candidate will be awarded a Certificate of Merit.
  • Hard copy of participation certificate will be provided to every participant.

Format of Quiz

Quiz will be online , Question paper will include the question in different formats, viz. Multiple Choice Question, One Word Answer, Short Answers.

The participant can give this exam from their home or hostel or any other place with the use of a Laptop or Mobile Phone.

 

Syllabus

Quiz will cover the different aspect of Constitution Of India, Constitution Of India History and important articles.

Rules & Regulations

  1. Quiz shall have 50 questions.
  2. Time will be of 45 minutes.
  3. Every question carries 01 marks & there will be no negative marking
  4. The result will declare on 15thJune.

Important Dates

Last Date of Registration 5th    June 2019
Constitutional Quiz 10th  June 2019   (07.00 PM)
Results of Finals 15th  June 2019
Dispatch of Certificates 15th  June 2019

Registration & Participation Procedure

  1. Candidates are required to submit necessary information and pay required fees at this link or on the website.
  2. Successfully registered participants will be provided with important guidelines and details to participate in quiz.

Registration Fee

Registration fee is Rs.300 Only For Per Quiz.

Contact

For any further queries, connect with us on  7303045415  or Yuvajosh19@gmail.com

Registration Link -  https://docs.google.com/forms/u/1/d/e/1FAIpQLSeKKFz6wUAQ4VRnuFfwjw2IyBCzYiCHVfD0AG4qQoNwYTIKOA/viewform

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