The Reserve Bank of India, in exercise of powers conferred on it under Section 45-IA (6) of the Reserve Bank of India Act, 1934, has cancelled the Certificate of Registration of the following companies.
| Sr. No. | Name of the Company | Registered Office Address | CoR No. | CoR Issued On | Cancellation Order Date |
| 1 | Alarming Finvest Private Limited | 1214, 12th Floor, 38, Ansal Tower, Nehru Place, Delhi - 110019 | B-14.02148 | December 06, 2000 | July 04, 2022 |
| 2 | Achal Finance Limited | 280/2, Mayflower Apartment, Agarkar Road, Tilakwadi, Belgaum, Karnataka - 590006 | B-02.00285 | July 28, 2017 | July 25, 2022 |
As such, the above companies shall not transact the business of a Non-Banking Financial Institution, as defined in clause (a) of Section 45-I of the RBI Act, 1934.
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