The Reserve Bank of India, in exercise of powers conferred on it under Section 29A (6) of the National Housing Bank Act, 1987, has cancelled the CoR of following company.
| Sr. No. | Name of the Company | Registered Office Address | CoR No. | CoR Issued On | Cancellation Order Date |
| 1 | Ind Bank Housing Ltd | 3rd Floor, 480 Anna Salai, Nandanam, Chennai, Tamil Nadu – 600035 | 01.0023.01 | August 16, 2001 | September 21, 2023 |
As such, the above company shall transact the business neither of a Housing Finance Institution nor of a Non-Banking Financial Institution as defined in National Housing Bank Act, 1987 and Reserve Bank of India Act, 1934, respectively.
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