May 11, 2019:

Gupta, a 1987 batch officer of the Indian Railway Service of Mechanical Engineers (IRSME), is posted as the joint secretary, ministry of new & renewable energy.

The central deputation tenure of senior bureaucrat Gopal Krishan Gupta, who had sought complementary passes for IPL matches from Delhi cricket association, has been curtailed & he has been sent back to his cadre -- railway ministry.

The Appointments Committee of the Cabinet (ACC), headed by Prime Minister Narendra Modi, has approved premature repatriation of Gupta with immediate effect, an order issued by the personnel ministry said without mentioning any reason.

Gupta, a 1987 batch officer of the Indian Railway Service of Mechanical Engineers (IRSME), is posted as the joint secretary, ministry of new & renewable energy.

He had in March sought complementary passes of an IPL match from Delhi District Cricket Association (DDCA) president Rajat Sharma's office, according to an official communique.

After not getting the desired response from the DDCA, Gupta wrote a letter to Sharma on April 3, giving the sequence of events.

Gupta mentioned telephonic discussion between Sharma's executive assistant Sapna Soni & his personal staff.

"I do not know whether this episode & the sequence of events as narrated above has been brought to your notice & whether your executive assistant had informed you about my call & my request for arrangement of passes," Gupta said in a letter to Sharma.

Old habits die hard. Accustomed to good life & freebies since the days Mr Laloo & Mr Bansal in Railway Ministry.

"May I request that your office staff may show courtesy in such matters & give timely feedback even if the response is not affirmative. I think, we must have mutual respect for the positions being held by us," his letter reads.

It is learnt that the ACC's decision on curtailing Gupta's tenure is taken after the copy of this letter was shared on a public platform.

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