November 16, 2018:
UN member states have become "guardians of the status quo" due to their inaction & inertia in the face of stark global challenges like terrorism & climate change, said India.
The statement came out when it called out on the international community to catalyze its efforts to rejuvenate the world body as it is set to complete 75 years of existence.
Participating in the UN General Assembly debate on 'Revitalisation of the Work of the General Assembly', India's Permanent Representative to the UN Ambassador Syed Akbaruddin said that despite being faced with such challenges, UN member states have tended to "muddle along, holding meetings, taking some minor stabs at enhancing international cooperation at the margins, becoming guardians of the status quo."
He added, "Today, there is a proliferation of new transnational threats such as terrorism requiring comprehensive cooperation, accelerating technological change requiring broad norm setting, & worsening environmental degradation requiring immediate climate action. Our challenges have become stark."
He said, "Our inertia is considerable, even when it is clear that collective action is required. We steer clear from action, pleading consensus is required for change."
Akbaruddin called for nations to acknowledge that their collective record as the General Assembly is mixed.
He further said, "Just as generals too often refight their last war, we diplomats are struggling to overcome our legacy issues, even as the variety and intricacy of new demands for international cooperation has expanded."
Given that the world is awash with new challenges, Akbaruddin said the 75th anniversary of the UN, to be marked in less than 2 years, is an appropriate opportunity for all nations to catalyse their efforts to rejuvenate and revitalise.
The agenda for such revitalisation needs to be broad and inclusive, as well as ? transformative and imbued with the objective of breathing new life.
"…To effectively make a difference, we need to undertake a new journey. A journey which needs to begin soon. The General Assembly, with its universal membership, can be a precious asset in this effort for change," he said.
Noting that the principal purpose of the General Assembly is not to usurp the role of sovereign states, Akbaruddin said other global institution can match its representative character and the credibility that it derives from such representativeness.
"Decision-making in the General Assembly is not a threat to sovereignty. It is an expression of sovereign equality and opportunity for all to influence global problem-solving," he said.
Emphasizing that proliferating global problems demand new narratives, the Indian envoy said if the General Assembly is not delivering all that is wanted, the solution is not to give up on it.
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