January 18, 2019:
Arrested auto executive Carlos Ghosn improperly received 7.8 million euros ($9 million) in compensation from a joint venture (JV) b/w Nissan Motor Co (7201.T) and Mitsubishi Motors Corp (7211.T), the companies said on Friday.
A joint investigation found that Ghosn, ousted as chairman from both automakers, was compensated by the Netherlands-based JV without any discussion with two other board members, Nissan CEO Hiroto Saikawa and Mitsubishi CEO Osamu Masuko.
Nissan holds a controlling stake in Mitsubishi Motors.
Ghosn, arrested and detained in Tokyo since Nov. 19, has been indicted in Japan on charges of under-reporting his salary for eight years through March 2018, and temporarily transferring personal investment losses to Nissan during the global financial crisis.
Ghosn denies the charges against him. His lawyer, Motonari Otsuru, could not immediately be reached by telephone on Friday.
Nissan said on Friday that it would consider ways to recover the full amount from Ghosn, and Mitsubishi said it would consider ways to hold him responsible.
The latest allegations are likely to add pressure on the Japanese automakers’ partner Renault (RENA.PA) to cut ties with Ghosn. Unlike Mitsubishi and Nissan, Renault has kept Ghosn as CEO and chairman, but its biggest shareholder, the French government, has been urging it to replace him.
The French automaker holds around 43% of Nissan, the biggest partner in the alliance by sales and which in turn holds a non-voting 15% stake in Renault.
Mitsubishi became the smallest member of the three-way auto-making alliance when Nissan in 2016 took a 34% stake in the company.
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