LatestLaws.com Partner Event: Law Joint organizes 73rd Constitution Day Special Programme on "The Fallouts of the 'Rights-only' Justice" (19th Nov, 2022) Register Now!

Law Joint Event on 73rd Constitution Day

10 Nov 2022

*LatestLaws.com is a proud Media Partner of 73rd Constitution Day Special Programme on "The Fallouts of the 'Rights-only' Justice" organised by Law Joint*

About Law Joint

Law Joint is a socio legal platform focussing on enhancing the legal knowledge, awareness & skills needed for good advocacy. Law Joint believes in strong professional ethics and has organized a number of Webinars, Seminars, Lectures, Conferences & Workshops conducted by renowned personalities of legal fraternity on variety of topics of public Interest.

About The Event

Mentor

•Hon'ble Mr. Justice KG Balakrishnan Former Chief Justice of India, Patron
•Mr Vivek Narayan Sharma, Panel Counsel for UOI and UP, AOR, Supreme Court of India Program Director
•Mr Navin Kumar Jaggi, Advocate, Supreme Court of India Life member, SCBA, Guest of Honour
•Mr Chetan Sharma, Ld Addl Solicitor General of India, Delhi High Court
•Mr Karnal Singh, IPS(Retd), Former ED Chief
•Mr Chetan Sharma, Ld Addl Solicitor General of India, Delhi High Court

Distinguished Guest

•Hon’ble Mr Justice Navin Sinha, Former Chief Justice Rajasthan High Court
•Mr. R Venkatramani, Attorney General of India
•Mr L.N. Rao, Former DCP, Delhi Police Panelists
•Mr Ashwani Dubey, Advocate on Record, Supreme Court of India
•Mr Rajiv Dutta,Senior Advocate, Supreme Court of India
•Ms Kadambari Puri Advocate, Delhi High Court
•Mr. Vivek Sood, Senior Advocate, Supreme Court of India
•Mr Ashish Dixit, Advocate, Supreme Court of India
•Mr H.C. Suri, Advocate, Delhi High Court, Former Member NCLT
•Ms Juhi Arora, Advocate, Supreme Court of India
•Ms Arpan Wadhawan, Advocate, Delhi High Court
•Prof Ajay Kumar, Asso Prof. and DAC, MUIT School of Law