Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 

LatestLaws.com Partner Event: Law Joint presents Webinar on 'Motor Vehicles Act: Amendments & Implications' on 20th Feb @5:00 PM; Register Now!


Webinar_20th.png
16 Feb 2021
Categories: Latest News Conferences & Seminars Courses & Workshops Fests, MUNs and Other Competitions

*LatestLaws.com is a proud Media-Partner of Webinar on 'Motor Vehicles Act: Amendments & Implications' to be organised by Law Joint on 20th Feb, 2021*

ABOUT EVENT

Topic: Motor Vehicles Act: Amendments & Implications

Date: 20th Feb 2021

Timings: 5:00PM – 6:00 PM

Chief Guest:

Honourable Justice Manju Goel, Former Judge,Delhi High Court
 
Keynote Speaker:

Mr. Navin Kumar Jaggi, Life Member, SCBA
 
Special Guest:

Mr. MP Sharma, Joint Director, NCRB

Fees: ₹ 50/-(Early bird till 17th Feb)
          ₹ 100/- After 17th
         (E-Certificate will be provided)

Registration Link: https://forms.gle/8mkzjCQez8Zr9WCq6
 
Paytm: 9873312051
GPay : 9811417312
UPI: kaurs939@oksbi
 
Zoom Link will be sent 1 day before the event on your registered email.

For More Details: Contact 8527322073 | 9873312051 or mail us at infolawjoint@gmail.com

 



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter