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U.P. Cotton (Statistics) Rules, 1947


The U.P. Cotton (Statistics) Rules, 1947

Published vide Notification No. 9724-AI/28, dated 6th November, 1947, No. U.O. 2160/28-70-48, dated May 8, 1949, Part 1-A, page 318

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  1. Short title and commencement.- (i) These rules may be called the U.P. Cotton (Statistics) Rules, 1947.

(ii) They shall come into force at once.

  1. Interpretation.- In these rules, unless there is anything repugnant in the subject or context,-

(i) 'Act' means the U.P. Cotton (Statistics) Act, 1947 ;

(ii) 'return' means the return prescribed in Section 3 of the Act.

  1. Manner of furnishing return.- Every trader and every owner shall furnish each year to the Economic Adviser, returns in the form mentioned in the Schedule [hereto appended]in Hindi, Urdu or English by registered post, acknowledgement due. On the cover containing the return shall be written prominently "Confidential-Return under the U.P. Cotton (Statistics) Act, 1947".

Schedule

(See rule 4)

Form of return of stocks of cotton required to be filled under Section 3 of the U.P. Cotton (Statistics) Act, 1947

Part A

General Information

  1. Name of the cotton ginning or pressing factory or trader furnishing the return (in block capitals) ...............................................................................
  2. Location of the factory or trade establishment, street or road ...................................................................................................

Town .....................................................

Post office ............................................

District ..................................................

  1. Business address ..........................................................................................................................................................................
  2. Name and residential address of the trader or owner of the factory..........................................................................................

[Part B

Stocks on August 31, 19......

Descriptions or variety of cotton Ginned Cotton Unginned Cotton Premises where stored
Pressed Unpressed old New
old new old new
Mds. Mds. Mds. Mds. Mds. Mds.
1. U.P. Desi.
2. Person-American
3. Other-
(a) Indian
(b) Foreign
Total
4. Cotton waste..................................................................................................................................................................................

Notes. - (i) "Old" means Cotton not produced in the current season while "new" indicates all cotton produced in the current season.

(ii) Under "others" the figure of cotton, if any, from outside the province, should be given specifying the quantity held under each variety.

(iii) Maund = 82.2/7 lbs. ]

 

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