Abu Area Laws Act, 1975 1. Short title. 2. Repeal of certain laws. 3. Extension of Rajasthan laws to Abu area. 4. Savings. 5. Power to remove difficulties.
The Abu Area Laws Act, 1975
Act No. 25 of 1975
RJ392
(Received the assent of the President on the 11th day of June, 1975.)
[Published in Rajasthan Gazette, Part IV-A, Extraordinary, dated 16th June, 1975.]
An Act to repeal certain enactments in their application to the Abu area and to extend certain others to that area.
Be it enacted by the Rajasthan State Legislature in the Twenty-sixth Year of the Republic of India as follows:-
- Short title.- This Act may be called the Abu Area Laws Act, 1975.
- Repeal of certain laws.- The enactments specified in the Schedule hereto, in their application to the Abu area, are hereby repealed.
- Extension of Rajasthan laws to Abu area.- All Rajasthan laws, other than the Rajasthan Excise Act, 1950 (Rajasthan Act II of 1950), as in force in the pre-reorganisation State of Rajasthan and as have not been extended to the Abu Area by the Rajasthan Laws (Extension) Act, 1957 (Rajasthan Act No. 27 of 1957) or by any other Rajasthan Law for the time being in force, shall extend to Abu area notwithstanding that Abu area did not form part of the State of Rajasthan when these laws were made or passed.
- Savings.- (1) The repeal by this Act of any enactment shall not affect any other enactment in which the repealed enactment has been applied, incorporated or referred to.
(2) This Act shall not affect the previous operation of any enactment hereby repealed or the validity, invalidity, effect or consequence of anything already done or suffered thereunder or any right, title, privilege, obligation or liability already acquired, accrued or incurred thereunder or any investigation, remedy or proceeding in respect thereof or any release or discharge of or from any debt, penalty/obligation, liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing.
(3) This Act shall not affect any principle or rule of law, or established jurisdiction, form or course of pleading, practice, or procedure, or any existing usage, custom, privilege, restriction, exemption, office or appointment, notwithstanding that the same respectively may have been in any manner affirmed, or recognised or deprived by, in or from any enactment hereby repealed.
(4) The repeal by this Act of any enactment shall not revive or restore any jurisdiction, office, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not existing or in force on the date on which this Act comes into force.
- Power to remove difficulties.- If any difficulty arises in giving effect in the Abu area to the provisions of any Rajasthan law extended to such area by section 3, the State Government may, by order notified in the Official Gazette, make such provisions or give directions as appears to it to be necessary or expedient for the purpose of removing the difficulty.
Schedule
(See section 2)
| Year | No. of the Act | Short title of the enactment | Extent of repeal |
| 1 | 2 | 3 | 4 |
| 1827 | 8 | The Bombay Regulation. | Whole |
| 1827 | 13 | The Bombay Regulation. | Whole |
| 1862 | 4 | The Bombay Markets and Fairs Act. | Whole |
| 1863 | 5 | The Bombay Gas Companies Act. | Whole |
| 1864 | 2 | The Bombay Steam Vessels Act. | Whole |
| 1866 | 7 | The Bombay Hindu Heirs Relief Act. | Whole |
| 1867 | 7 | The Bombay District Police Act. | Whole |
| 1867 | 8 | The Bombay Village Police Act. | Whole |
| 1868 | 2 | The Bombay Ferries and Inland Vessels Act. | To the extent not repealed so far |
| 1870 | 7 | The Bombay Irrigation Act. | Whole |
| 1882 | 7 | The Bombay Landing and Wharfage Fees Act. | Whole |
| 1883 | 1 | The Bombay Highways Act. | Whole |
| 1883 | 5 | The Bombay Public Authorities Seals Act. | Whole |
| 1889 | 1 | The Bombay Village Sanitation Act. | Whole |
| 1905 | 1 | The Bombay Courts of Wards Act. | Whole |
| 1906 | 2 | The Bombay Mamlatdars Courts Act. | Whole |
| 1912 | 2 | The Bombay Societies Registration (Amendment) Act. | Whole |
| 1912 | 3 | The Bombay Race Course Licensing Act. | Whole |
| 1912 | 6 | The Bombay Medical Act. | Whole |
| 1912 | 7 | The Bombay Smoke Nuisance Act. | Whole |
| 1915 | 1 | The Bombay Town Planning Act. | Whole |
| 1918 | 6 | The Bombay Disqualification of Aliens Act. | Whole |
| 1920 | 7 | The Bombay Public Conveyances Act. | Whole |
| 1920 | 17 | The Bombay Pleaders Act. | Whole |
| 1925 | 6 | The Bombay Betting Tax Act. | Whole |
| 1926 | 11 | The Invalidation of Hindu Ceremonial Emoluments Act. | Whole |
| 1928 | 3 | The Bombay Non-Agriculturists Loans Act. | Whole |
| 1929 | 18 | The Bombay Borstal Schools Act. | Whole |
| 1931 | 35 | The Cattle Trespass (Bombay Amendment) Act. | Whole |
| 1933 | 2 | The Bombay (District) Tobacco Act. | Whole |
| 1934 | 9 | The Bombay Trade Disputes Conciliation Act. | Whole |
| 1934 | 10 | The Bombay Devadasis Protection Act. | Whole |
| 1935 | 29 | The Elections Offences (Amendment) Act. | Whole |
| 1936 | 4 | The Cotton Ginning and Pressing Factories (Bombay Amendment) Act. | Whole |
| 1936 | 19 | The Bombay Famine Relief Fund Act. | Whole |
| 1938 | 4 | The Bombay Provisional Collection of Taxes Act. | Whole |
| 1938 | 15 | The Indian Lunacy (Bombay Amendment) Act. | Whole |
| 1938 | 20 | The Cotton Ginning and Pressing Factories (Bombay Amendment) Act. | Whole |
| 1938 | 22 | The Bombay Forfeited Lands Restoration Act. | Whole |
| 1938 | 26 | The Bombay Medical Practitioners Act. | Whole |
| 1938 | 83 | The Bombay State Famine Relief Fund Act. | Whole |
| 1939 | 9 | The Bombay Gas Supplies Act. | Whole |
| 1939 | 10 | The Bombay Lifts Act. | Whole |
| 1939 | 14 | The Transfer of Property and the Indian Registration (Bombay Amendment) Act. | Whole |
| 1939 | 22 | The Bombay Agricultural Produce Markets Act. | To the extent not repealed so far. |
| 1939 | 26 | The Bombay Fodder and Grains Control Act. | Whole |
| 1942 | 2 | The Local Authorities Loans (Bombay Amendment) Act. | Whole |
| 1942 | 27 | The Bombay Land Improvement Schemes Act. | Whole |
| 1944 | 8 | The Bombay Growth of Foodgrains Act. | Whole |
| 1945 | 12 | The Greater Bombay Laws and Bombay High Court (Declaration of Amendments) Act. | Whole |
| 1945 | 23 | The Bombay Beggars Act. | Whole |
| 1946 | 16 | The Indian Electricity (Bombay Amendment) Act. | Whole |
| 1946 | 20 | The Bombay Electricity (Special Powers) Act. | Whole |
| 1946 | 21 | The Bombay Special Tribunal (Continuance) Act. | Whole |
| 1946 | 27 | The Bombay Cotton (Statistics) Act. | Whole |
| 1946 | 28 | The Prevention of Cruelty to Animals Act and Bombay District Police Act and City of Bombay Police (Amendment) Act. | Whole |
| 1946 | 30 | The Code of Criminal Procedure (Bombay Amendment) Act. | Whole |
| 1947 | 11 | The Bombay Industrial Relations Act. | Whole |
| 1947 | 19 | The Bombay Hindu Women’s Right to Property (extension to Agricultural Lands) Act. | To the extent not repealed so far. |
| 1947 | 27 | The Bombay (Emergency Powers) Whipping Act. | Whole |
| 1947 | 34 | The Bombay Adjudication Proceedings (Transfer and Continuance) Act. | Whole |
| 1947 | 36 | The Bombay Essential Supplies (Temporary Powers) and the Essential Commodities and Cattle (Control) (Enhancement of Penalties) Act. | Whole |
| 1947 | 43 | The Bombay Agricultural Pests and Diseases Act. | Whole |
| 1947 | 44 | The Board of Indian System of Medicine (Extension of Construction, Erection, Re-erection and Conversion) Act. | Whole |
| 1947 | 58 | The Bombay Rationing (Preparatory and Continuance) Measures Act. | Whole |
| 1948 | 31 | The Bombay Building (Control on Erection, Re-erection and Conversion) Act. | Whole |
| 1948 | 32 | The Code of Criminal Procedure (Bombay Amendment) Act. | Whole |
| 1948 | 45 | The Legal Practitioners’ (Bombay Amendment) Act. | Whole |
| 1948 | 46 | The Code of Criminal Procedure (Bombay Second Amendment) Act. | Whole |
| 1948 | 49 | The Bombay Secondary Schools Certification Examination Act. | Whole |
| 1948 | 50 | The Bombay Rationing (Preparatory and Continuance) Measures Act. | Whole |
| 1948 | 51 | The Presidency Towns Insolvency (Bombay Amendment) Act. | Whole |
| 1948 | 53 | The Societies Registration (Bombay Amendment) Act. | Whole |
| 1948 | 54 | The Bombay Lotteries and Prize Competitions Control and Taxation Act. | Whole |
| 1948 | 60 | The Code of Civil Procedure (Bombay Amendment) Act. | Whole |
| 1948 | 61 | The Press and Registration of Books (Bombay Amendment) Act. | Whole |
| 1948 | 68 | The Provincial Insolvency (Bombay Amendment) Act. | Whole |
| 1948 | 69 | The Bombay Housing Board Act. | To the extent not repealed so far. |
| 1948 | 71 | The Bombay Children Act. | To the extent not repealed so far. |
| 1948 | 72 | The Bombay Khar Lands Act. | Whole |
| 1948 | 78 | The Code of Criminal Procedure (Bombay Third Amendment) Act. | Whole |
| 1948 | 81 | The Bombay Animal Preservation Act. | Whole |
| 1948 | 82 | The Bombay Sugar Cane Cess Act. | Whole |
| 1949 | 11 | The Bombay Anatomy Act. | Whole |
| 1949 | 15 | The Bombay Nursing Home Registration Act. | Whole |
| 1949 | 22 | The Bombay Seals Act. | Whole |
| 1949 | 27 | The Bombay Repatriated Prisoners Act. | Whole |
| 1949 | 32 | The Bombay Bhagidari and Narwadari Tenures Abolition Act. | Whole |
| 1949 | 42 | The Bombay Prevention of Ex-Communication Act. | Whole |
| 1950 | 10 | The Bombay Prohibition of Simultaneous Membership Act. | Whole |
| 1950 | 13 | The Bombay Local Authorities (Census Expenses Contribution) Act. | Whole |
| 1950 | 34 | The Cattle Trespass and Bombay District Police (Amendment) Act. | Whole |
| 1950 | 54 | The Bombay National Parks Act. | Whole |
| 1950 | 56 | The Bombay Charged Expenditure Act. | Whole |
| 1951 | 6 | The Press and Registration of Books (Bombay Amendment) Act. | Whole |
| 1951 | 20 | The Code of Criminal Procedure (Bombay Amendment) Act. | Whole |
| 1951 | 23 | The Bombay Separation of Judicial and Executive Functions Act. | Whole |
| 1951 | 38 | The Bombay State Reserve Police Force Act. | Whole |
| 1951 | 48 | The Bombay Homoeopathic Act. | To the extent not repealed so far. |
| 1952 | 6 | The Code of Criminal Procedure (Bombay Amendment) Act. | Whole |
| 1952 | 31 | The Bombay Displaced Persons Premises Control and Regulation Act. | Whole |
| 1953 | 12 | The Epidemic Diseases (Bombay Amendment) Act. | Whole |
| 1953 | 17 | The Gandhi National Memorial Fund (Local Authorities Contributions) Act. | Whole |
| 1953 | 40 | The Bombay Labour Welfare Fund Act. | Whole |
| 1953 | 47 | The Bombay Sale of Intoxicants Taxation Act. | Whole |
| 1953 | 62 | The Payment of Wages (Bombay Amendment) Act. | Whole |
| 1953 | 68 | The Bombay Veterinary Practitioner’s Act. | To the extent not repealed so far. |
| 1954 | 8 | The Bombay Separation of Judicial and Executive Functions (Supplementary) Act. | Whole |
| 1954 | 22 | The Bombay State Guarantees Act. | Whole |
| 1954 | 27 | The Bombay Town Planning Act. | Whole |
| 1954 | 31 | The Motor Vehicles (Bombay Amendment) Act. | Whole |
| 1954 | 41 | The Bombay Village Industries Act. | Whole |
| 1954 | 65 | The Industrial Disputes (Appellate Tribunal) (Bombay Amendment) Act. | Whole |
| 1954 | 70 | The Payment of Wages (Bombay Amendment) Act. | Whole |
| 1954 | 71 | The Code of Criminal Procedure (Bombay Amendment) Act. | Whole |
| 1955 | 39 | The Code of Criminal Procedure (Bombay Amendment) Act. | Whole |
| 1955 | 48 | The Payment of Wages (Bombay Amendment) Act. | Whole |
| 1955 | 53 | The Industrial Employment (Standing Orders) (Bombay Amendment) Act. | Whole |
| 1956 | 11 | The Societies Registration (Bombay Amendment) Act. | Whole |
| 1956 | 20 | The Code of Criminal Procedure (Bombay Amendment) Act. | Whole |
| 1956 | 27 | The Cotton Ginning and Pressing Factories (Bombay Amendment) Act. | Whole |
| 1956 | 31 | The Bombay Hindu Places of Public Worship (Entry Authorisation) Act. | Whole |
| 1956 | 32 | The Indian Trade Unions (Bombay Amendment) Act. | Whole |
| 1956 | 36 | The Industrial Employment (Standing Orders) (Bombay Amendment) Act. | Whole |
| 1956 | 37 | The Payment of Wages (Bombay Amendment) Act. | Whole |
| 1956 | 38 | The Bombay Molasses (Control) Act. | Whole |

