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Abolition of Check Posts and Barriers


Abolition of Check Posts and Barriers

Vide Notification No. S.O.10/P.A.46/48/S.14B/95 dated 30.3.1995.

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1.

Schedule

Check posts and barriers

Patiala District

  1. Shamboo at Mehmadpur
  2. Lalru
  3. Banur
  4. Ramnagar
  5. Mehmadpur
  6. Chhanna

SANGRUR DISTRICT

  1. Moonak
  2. Khanauri
  3. Chullar Kalan
  4. Kanauri

ROPAR DISTRICT

  1. Mohali
  2. Ghanauli
  3. Nangal
  4. Sohana
  5. Mullanpur
  6. Dehini
  7. Togan
  8. Behlolpur
  9. Milakh
  10. Jhampur
  11. Bharatgarh
  12. Jagatpura
  13. Saneta

FEROZEPUR DISTRICT

  1. Kalerkhera
  2. Rajpura
  3. Sitoganu

FARIDKOT DISTRICT

  1. Kilianwali

BHATINDA DISTRICT

  1. Doomanwali
  2. Sardulewala
  3. Tiona Pujarian (Singh Pura-Chowk)
  4. Malkana
  5. Giana
  6. Ramsra

GURDASPUR DISTRICT

  1. Madhopur
  2. Dalhousie Road
  3. Chaki Bridge

HOSHIARPUR DISTRICT

  1. Mangowal
  2. Chacksadhu
  3. Harsamansar
  4. Jaijon
  5. Majri
  6. Swan Bridge
  7. Bhabnaur

MANSA DISTRICT

  1. Tibbi
  2. Hingna Bridge
  3. Boha]
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