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Punjab Cycle Rickshaw (Regulation of Licence) Rules, 1978


The Punjab Cycle Rickshaw (Regulation of Licence) Rules, 1978

Published vide Notification Punjab Government Notification No. G.S.R. No 78/P.A.41/76 S.7/78, dated 31st July, 1978

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  1. Short title.- These rules may be called the Punjab Cycle-Rickshaw (Regulation of Licence) Rules, 1978.
  2. Grant of licences to a widow, disabled person and an institution.- The licences to a widow, a disabled person or an institution in respect of cycle-rickshaw to be plied by other persons shall be granted by a Municipal authority keeping in view their needs and circumstances;

Provided that the number of such licences in any one case shall not exceed five.

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