Maharashtra Municipal Councils and Municipal Corporations (Postponement of Election Due to Ensuing General Elections to the State Legislative Assembly) Act, 1977
Maharashtra Municipal Councils and Municipal Corporations (Postponement of Election Due to Ensuing General Elections to the State Legislative Assembly) Act, 1977
Related judgement on Maharashtra Municipal Councils and Municipal Corporations (Postponement of Election Due to Ensuing General Elections to the State Legislative Assembly) Act, 1977