Bombay Building (Control on Erection, Re-Erection and Conversion) (Repeal) Act, 1971
The Bombay Building (Control on Erection, Re-erection and Conversion) (Repeal) Act, 1971
Maharashtra Act No. 41 of 1971
mh618
[Dated 8th November, 1971]
For Statement of Objects and Reasons, see Maharashtra Government Gazette, 1971, Part 5, Extraordinary, page 197.
An Act to repeal the Bombay Building (Control on Erection, Re-erection and Conversion) Act, 1948.
Whereas, it is expedient to repeal the Bombay Building (Control on Erection, Re-erection and Conversion) Act, 1948; it is hereby enacted in the Twenty-second Year of the Republic of India as follows
- Short title.- This Act may be called the Bombay Building (Control on Erection, Re-erection and Conversion) (Repeal) Act, 1971.
- Repeal Bombay 10 of 1948.- The Bombay Building (Control on Erection, Re-erection and Conversion) Act, 1948, is hereby repealed.
