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Mysore State Legislature (Delegation Of Powers) Repeal Act, 2002


Mysore State Legislature (Delegation Of Powers) Repeal Act, 2002

1. Short title. 2. Repeal of Act 23 of 1971. The Mysore State Legislature (Delegation Of Powers) Repeal Act, 2002 ACT NO. 57 OF 2002 1159 [17th December, 2002] An Act to repeal the Mysore State Legislature (Delegation of Powers) Act, 1971. BE it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:- 1. Short title.-This Act may be called the Mysore State Legislature (Delegation of Powers) Repeal Act, 2002. 2. Repeal of Act 23 of 1971.-The Mysore State Legislature (Delegation of Powers) Act, 1971 is hereby repealed.

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