Karnataka Relief Undertakings (Special Provisions) Act, 1977
Friday, 03, May, 2024
- US Appeals Court says kids' Climate Lawsuit must be dismissed
- 'वेकेशन पर करने को और भी अच्छी चीजें हैं', SG तुषार मेहता ने किया मजाक तो सुप्रीम कोर्ट के जस्टिस गवई ने बताई लंबी छुट्टियों की प्लानिंग
- Bombay HC seeks state’s reply in PIL challenging grant of Kunbi certificates to Marathas
- Tesla files Trademark Infringement Case in Delhi High Court
- Stop illegal mining in Aravallis, Supreme Court tells State Govt
- Over 10,500 London Black Cabbies take Uber to Court
- Manish Sisodia contributed to delay in court case, says Delhi Court
- Sexual Harassment Case: JD(S) leader H.D. Revanna files anticipatory bail plea
- 'कॉलेजियम सिस्टम को खत्म करना होगा', याचिका पर CJI चंद्रचूड़ का जवाब- मैं माफी...
- "सतत विकास और पर्यावरण की सुरक्षा के बीच संतुलन बनाना होगा" : अरावली में अवैध खनन पर सुप्रीम कोर्ट
- सीएम आवास के सामने की सड़क को आम जनता के लिए का मामला पहुंचा सुप्रीम कोर्ट
- [Cattle Cruelty] HC directs District Collectors Kakinada and East Godavari to file reports as to how the Government Order has been implemented, Read Order
- HC directs the state to constitute the transgender welfare board within two weeks, Read Order
- The Courts Today By LatestLaws.com| 02.05.2024 |
- सुप्रीम कोर्ट बार एसोसिएशन में अब एक तिहाई महिलाओं की हिस्सेदारी... चुनाव में आरक्षण लागू करने के निर्देश
