Bihar Abolition of Zamindaris Repealing Act, 1950
Bihar Act 9 of 1950
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Published in the Bihar Gazette, Extraordinary, dated 18th January, 1950.
For "Statement of Objects and Reasons" see Bihar Gazette Extraordinary, dated 31st December, 1949.
An Act to repeal the Bihar Abolition of Zamindaris Act, 1948.
Whereas it is expedient to repeal the Bihar Abolition of Zamindaris Act, 1948;
It is hereby enacted as follows:-
- Short title.- This Act may be called the Bihar Abolition of Zamindaris Repealing Act, 1950.
- Repeal of Bihar Act 18 of 1948.- The Bihar Abolition of Zamindaris Act, 1948, is hereby repealed.