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Narcotic Drugs and Psychotropic Substances Act, 1985


 

 
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Related judgement on Narcotic Drugs and Psychotropic Substances Act, 1985

Hakim Vs. State of NCT of Delhi and Anr., 2025 Latest Caselaw 575 SC Harpreet Singh Talwar @ Kabir Talwar Vs. State of Gujarat through National Investigating Agency, 2025 Latest Caselaw 538 SC Directorate of Revenue Intelligence Vs. Raj Kumar Arora & Ors., 2025 Latest Caselaw 375 SC K. Shikha Barman Vs. State of Madhya Pradesh, 2025 Latest Caselaw 371 SC Surepally Srinivas Vs. State of Andhra Pradesh (Now State of Telangana), 2025 Latest Caselaw 290 SC Joyi Kitty Joseph Vs. Union of India & Ors., 2025 Latest Caselaw 232 SC Mortuza Hussain Choudhary Vs. State of Nagaland and Ors., 2025 Latest Caselaw 228 SC Union of India through I.O. Narcotics Control Bureau Vs. Man Singh Verma, 2025 Latest Caselaw 208 SC Jay Kishan and Ors. Vs. State of Uttar Pradesh and Ors., 2025 Latest Caselaw 143 SC Bishwajit Dey Vs. State of Assam, 2025 Latest Caselaw 38 SC Narcotics Control Bureau Vs. Kashif, 2024 Latest Caselaw 829 SC Karan Talwar Vs. State of Tamil Nadu, 2024 Latest Caselaw 805 SC Ankush Vipan Kapoor Vs. National Investigation Agency, 2024 Latest Caselaw 787 SC Bharti Arora Vs. State of Haryana, 2024 Latest Caselaw 783 SC Suhas Chakma VS Union Of India, 2024 Latest Caselaw 665 SC V. Senthil Balaji Vs. The Deputy Director, Directorate of Enforcement, 2024 Latest Caselaw 611 SC Just Rights for Children Alliance & Anr. Vs. S. Harish & Ors., 2024 Latest Caselaw 599 SC Just Rights for Children Alliance & Anr. Vs. S. Harish & Ors., 2024 Latest Caselaw 598 SC Prem Prakash Vs. Union of India through the Directorate of Enforcement, 2024 Latest Caselaw 539 SC Ajay Kumar Gupta Vs. Union of India, 2024 Latest Caselaw 525 SC Manish Sisodia Vs. Directorate of Enforcement, 2024 Latest Caselaw 503 SC Gene Campaign & Anr. Vs. Union of India & Ors., 2024 Latest Caselaw 464 SC Sheikh Javed Iqbal @ Ashfaq Ansari @ Javed Ansari Vs. State of Uttar Pradesh, 2024 Latest Caselaw 453 SC State of Meghalaya Vs. Lalrintluanga Sailo & Anr., 2024 Latest Caselaw 451 SC Md. Rahim Ali @ Abdur Rahim Vs. State of Assam & Ors., 2024 Latest Caselaw 425 SC Frank Vitus Vs. Narcotics Control Bureau & Ors., 2024 Latest Caselaw 384 SC Union of India Vs. Mrityunjay Kumar Singh @ Mrityunjay @ Sonu Singh, 2024 Latest Caselaw 323 SC Arvind Kejriwal Vs. Directorate of Enforcement, 2024 Latest Caselaw 321 SC Firdoskhan Khurshidkhan Vs. State of Gujarat & Anr., 2024 Latest Caselaw 281 SC Mohammed Khalid and Anr. Vs. State of Telangana, 2024 Latest Caselaw 125 SC

Click here to view all Supreme Court (SC) Judgements on Narcotic Drugs and Psychotropic Substances Act, 1985