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Indian Electricity Act, 1910


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Related judgement on Indian Electricity Act, 1910

Puja Ferro Alloys Pvt. Ltd. Vs. State of Goa and Ors., 2025 Latest Caselaw 153 SC The Madhya Pradesh Madhya Kshetra Vidyut Vitran Company Ltd. & Ors. Vs. Bapuna Alcobrew Pvt. Ltd. & Anr., 2024 Latest Caselaw 677 SC Maharashtra State Electricity Distribution Company Ltd. Vs. Adani Power Maharashtra Ltd. & Ors., 2023 Latest Caselaw 179 SC Kerala State Electricity Board Vs. Thomas Joseph alias Thomas M. J., 2022 Latest Caselaw 983 SC Kerala State Electricity Board Vs. Thomas Joseph alias Thomas M. J., 2022 Latest Caselaw 982 SC Karnataka Power Transmission Corporation Ltd. Vs. JSW Energy Ltd. (Earlier Known as Jindal Thermal Power Company Ltd. & Jindal Tractabel Power Company Ltd.), 2022 Latest Caselaw 915 SC BSES Rajdhani Power Ltd. Vs. Delhi Electricity Regulatory Commission, 2022 Latest Caselaw 835 SC M/s. Jindal Steel and Power Ltd. Vs. The Chhattisgarh State Electricity Regulatory Commission and Ors., 2022 Latest Caselaw 778 SC Muhammed A.A. Vs. State of Kerala, 2022 Latest Caselaw 175 SC M/s. Magadh Sugar & Energy Ltd. Vs. State of Bihar, 2021 Latest Caselaw 433 SC M/s. Indsil Hydro Power and Manganese Ltd. Vs. State of Kerala, 2021 Latest Caselaw 369 SC ARJUN PANDITRAO KHOTKAR vs. KAILASH KUSHANRAO GORANTYAL, 2020 Latest Caselaw 421 SC BIHAR STATE ELECTRICITY BOARD vs. M/S ICEBERG INDUSTRIES LTD., 2020 Latest Caselaw 345 SC SAI WARDHA POWER GENERATION LIMITED vs. TATA POWER COMPANY LIMITED DISTRIBUTION, 2020 Latest Caselaw 303 SC ASSISTANT ENGINEER (D1) AJMER VIDYUT VITRAN NIGAM LIMITED vs. RAHAMATULLAH KHAN ALIAS RAHAMJULLA, 2020 Latest Caselaw 177 SC M/S. TECNIMONT PVT. LTD. (FORMERLY KNOWN AS TECNIMONT ICB PVT. LTD) vs. STATE OF PUNJAB, 2019 Latest Caselaw 846 SC State of Gujarat & Ors. Vs. Utility Users’ Welfare Association & Ors. [April 12, 2018], 2018 Latest Caselaw 259 SC Essar Steel India Ltd. and ANR. Vs. State of Gujarat and ANR. [MAY 02, 2017], 2017 Latest Caselaw 395 SC Energy Watchdog Vs. Central Electricity Regulatory Commission and Ors. Etc. [April 11, 2017], 2017 Latest Caselaw 307 SC Sai Bhaskar Iron Ltd. Vs. A.P. Electricity Regulatory Commission & Ors. [July 5, 2016], 2016 Latest Caselaw 471 SC Bihar State Electricity Board & Ors. Vs. M/s. Bhola Ram Steel Pvt. Ltd. & Ors. [January 28, 2016], 2016 Latest Caselaw 93 SC Punjab State Power Corporation Limited Vs. Punjab State Electricity Regulatory Commission & Ors. [February 10, 2015], 2015 Latest Caselaw 95 SC Brihanmumbai Electric Supply & Transport Undertaking Vs. Mahrashtra Electricity Regulatory Commission (Merc) & Ors. [May 08, 2014], 2014 Latest Caselaw 346 SC Western Electricity Supply Co. of Orissa Ltd & Ors. Vs. M/s Baba Baijanath Roller and Flour Mill P. Ltd. [March 26, 2014], 2014 Latest Caselaw 194 SC Jharkhand State Elect. Board & Ors. Vs. M/s. Laxmi Business & Cement Co. P. Ltd. & Anr. [February 28, 2014], 2014 Latest Caselaw 146 SC M/s S.V.A. Steel Re-rolling Mills Ltd.etc. etc. Vs. State of Kerala & Ors. etc. etc. [February 6, 2014], 2014 Latest Caselaw 76 SC Himachal Pradesh State Electricity Regulatory Commission and another Vs. Himachal Pradesh State Electricity Board [October 03, 2013], 2013 Latest Caselaw 700 SC G. Sundarrajan Vs. Union of India and others [May 6, 2013], 2013 Latest Caselaw 359 SC Essa @ Anjum Abdul Razak Memon (A-3) Vs. The State of Maharashtra, through STF, CBI Mumbai [MARCH 21, 2013], 2013 Latest Caselaw 217 SC Ms. Oswal Agro Mills Ltd. Vs. Punjab State Electricity Board and Others. [January 23, 2013], 2013 Latest Caselaw 77 SC

Click here to view all Supreme Court (SC) Judgements on Indian Electricity Act, 1910