ch & Panches concerned on legal points during hearing of any suit by the Bench/Full Bench.
(5) Nyaya Mitra shall render all such assistance and services in constituting Gram Katchahry and its Benches and in exercising their powers and duty timely, reasonably and justifiably in discharging their function and subject to the proviso mentioned in Chapter-VI of the Act as required and prescribed by Sarpanch or Bench/Full Bench.
(6) Other responsibilities assigned to him by the Government from time to time regarding the conduct of business of Gram Katchahry.
11. Disciplinary action. - Sarpanch or in his absence Up-Sarpanch of Gram Katchahry shall take disciplinary action against Nyaya Mitra, in case he absents himself from Gram Katchahry, does not report his presence on time and show negligence to his duties, indulges in corrupt practices and is found to be in mental disability. Final decision in regard to disciplinary action shall be taken by the committee under para 6(6) of these Rules. In the light of the decisions taken by the aforesaid committee appropriate action shall be taken by the Secretary of Gram Katchahry concerned. 12. Complaint. - Any complaint regarding employment of Nyaya Mitra of Gram Katchahry on contract basis may be filed before the concerned Sub-Divisional Magistrate within 30 (thirty) days of such employment under these Rules, Sub-Divisional Magistrate shall be competent to take decision on the complaint received. Sub-Divisional Magistrate concerned shall give his decision on the complaint received not later than 30 days. 13. Appeal. - Any appeal against the decision of Sub-Divisional Magistrate may be filed before the District Magistrate concerned within thirty days from taking such decision, hearing of which shall be made by District Magistrate or an officer equivalent to the rank of Additional District Magistrate authorised by him. Order shall be passed after the hearing is completed. 14. Miscellaneous. - The State Government may explain any of the provisions of the Rules by notification/instruction and may remove difficulties in its implementation.
Schedule-I
Proforma for Application
Application form for the employment on the post of Nyaya Mitra in Gram Katchahry
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Name of Block of employment and Gram Katchahry:- |
Self attested passport size photo |
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Name of the candidate:- | ||||||||||||||
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(a) Father's/Husband's Name:- | ||||||||||||||
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Date of Birth:- | ||||||||||||||
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5. |
Sex:- |
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Age on the date of application |
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Permanent Address:-Village/Town/Mohalla/Road …............................................................................................................ …............................................................................................................ Police Station.................................District...............Pin Code........... | ||||||||||||||
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Address of correspondence:-Village/Mohalla/Road/Town | ||||||||||||||
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9. |
Caste:- |
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10. |
Category of Reservation:- |
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11. |
If handicapped:- |
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12. |
Qualification:- | ||||||||||||||
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Educational |
Name of the School/ College |
Name of the Board/ Council/ University |
Year of passing |
Total marks |
Percentage of marks |
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1 |
2 |
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5 |
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Law Graduate |
Certified that all the information given is correct. If any information is found to be incorrect, my candidature will be cancelled and necessary legal action may be taken.Place.................. Date...................
Signature of the Candidate
Receipt
Received the application in prescribed form for the employment on the post of Nyaya Mitra in Gram Katchahry from Shri/Miss/Shrimati.........................receipt number of which is........Dated...........................
Full name & Signature of Receiving Authority (with seal)
Necessary Instructions
1. Application form must be sent to the office of Block Development Officer either direct or through Registered post.2. Two self addressed and stamped envelopes of 10" x 6" size must be attached to the application.3. Attested photocopies of educational certificate/marks sheet/caste certificate must be attached to the application form.4. Selected candidates shall have to appear on fixed date, time and place alongwith their all original certificates/marks sheet/caste certificate and photocopies thereof.5. Residential certificate must be submitted as required before employment.6. Necessary enquiry will be made on the basis of photocopies and in case of any false information, employment will be cancelled and he may be liable to legal action.7. No travelling allowance will be admissible for counselling/joining.
Note:- S.C. - Scheduled Castes
S.T. - Scheduled Tribes
E.B.C. - Extremely Backward Classes
B.C. - Backward Classes
Schedule-II
Employment letter for the employment of Nyaya Mitra in Bihar Gram Katchahry
To,Shri/Miss/Shrimati...........I am pleased to inform you that you have been selected for the employment on the post of ............in..........Gram Katohahry under the Block your employment will be as per Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007. If you accept your employment, please mention your acceptance in following form and submit it in the office of the undersigned and join the post in the above Gram Katchahry within ten days.Date............... Place..............
Signature of the authorised person Full Name, Office and Seal
Schedule-III
Consent Letter
I..............S/O...............M/O...............Address............give my consent to work as Nyaya Mitra under the conditions mentioned in Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007.Date..................... Place....................
Signature Full name........ Address..........
