Andhra Pradesh Private Aided Educational Staff (Regulation of Pay) Act,2000 (PDF)
Tuesday, 16, Apr, 2024
- UNICEF Youth Advocates Programme 2024 [18-24 years; 42 Advocates]: Apply by April 22
- भ्रामक विज्ञापन मामले में रामदेव को आज भी नहीं मिली माफी, 23 अप्रैल को सुप्रीम कोर्ट में फिर पेशी
- ELP welcomes Industry Veteran General Counsel, Sanjit Nagarkatti to Team
- CfP: International Conference on Navigating Emerging Cybercrime Threats and Enhancing Cybersecurity Measures by Saveetha School of Law [June 1]: Submit by May 25
- राम रहीम के करीबी पवन इंसा को हाईकोर्ट से झटका, ED की जांच के खिलाफ याचिका खारिज
- CJI D Y Chandrachud delivers the Valedictory address at the ABA India Conference 2024
- पूर्व मुख्यमंत्री हेमंत सोरेन की जमानत याचिका पर अदालत ने ED को दिया ये निर्देश, 23 अप्रैल को होगी सुनवाई
- CfP: International Journal of Law Management & Humanities [Vol 7, Issue 2 (Issue 39)]: Submit by April 19
- शोले फिल्म के डायरेक्टर रमेश सिप्पी को हाईकोर्ट से झटका, खारिज की याचिका
- CfP: GLC – SPIL International Law Journal (Volume IV) by GLC, Mumbai: Submit by May 10
- Court to hear former CM Hemant Soren’s bail plea on April 23
- चार्जशीट रद्द होने के आधार पर खारिज नहीं हो सकता घरेलू हिंसा का केस, हाईकोर्ट ने इसे भी दीवानी केस कहा
- Plea in Delhi HC seeks six years disqualification of PM Modi from fighting elections
- OJ Simpson's last will & testament filed in Nevada Court following his death
- Last Chance! Register Now! for LatestLaws.com and IDRC present Lexidem Training Course on 'Excellence in Arbitration Practice in India' (17th April,2024 Online)
