Thursday, 09, May, 2024
 
 
 
Expand O P Jindal Global University
 

आंध्र प्रदेश में केंद्रीय विश्वविद्यालय की स्थापना, Constitution of India, Article 371E ( Article 371E Constitution of India: Establishment of Central University in Andhra Pradesh )


 

संसद विधि द्वारा, आंध्र प्रदेश राज्य में एक विश्वविद्यालय की स्थापना के लिए उपबंध कर सकेगी।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 
 
 
Latestlaws Newsletter
 
 
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2024

 

LatestLaws.com presents 'Lexidem Online Internship, 2024', Apply Now!

 
 
 
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz