प्राथमिक स्तर पर मातृभाषा में शिक्षा की सुविधाएँ, Constitution of India, Article 350A ( Article 350A Constitution of India: Facilities for instruction in mother-tongue at primary stage )

Article 350A Constitution of India: Facilities for instruction in mother-tongue at primary stage ( English )

प्रत्येक राज्य और राज्य के भीतर प्रत्येक स्थानीय प्राधिकारी भाषाई अल्पसंख्यक-वर्गों के बालकों को शिक्षा के प्राथमिक स्तर पर मातृभाषा में शिक्षा की पर्याप्त सुविधाओं की व्यवस्था करने का प्रयास करेगा और राष्ट्रपति किसी राज्य को ऐसे निदेश दे सकेगा जो वह ऐसी सुविधाओं का उपबंध सुनिश्चित कराने के लिए आवश्यक या उचित समझता है।

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

प्राथमिक स्तर पर मातृभाषा में शिक्षा की सुविधाएँ, Constitution of India, Article 350A ( Article 350A Constitution of India: Facilities for instruction in mother-tongue at primary stage )

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition