Friday, 24, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

आदरणार्थ प्रतिग्रहण, NI Act, Section 108 ( NI Act, Section 108. Acceptance for honour )


 

आदरणार्थ प्रतिग्रहण -- जब कि विन्मिय-पत्र अप्रतिग्रहण या बेहतर प्रतिभूति के लिए टिप्पणित या प्रसाक्ष्यित कर दिया गया है तब ऐसा कोई भी व्यक्ति, जो उस पर पहले से दायी पक्षकार नहीं है, विनिमय-पत्र पर लेख द्वारा उसे धारक की सम्मति से उसके किसी भी पक्षकार के आदरणार्थ प्रतिगृहीत कर सकेगा ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter