Expand

O P Jindal Global University

trademarkclick

किस्तों में देय वचन-पत्र के संदाय के लिए उपस्थापन, NI Act, Section 67 ( NI Act, Section 67. Presentment for payment of promissory note payable by instalments )

NI Act, Section 67. Presentment for payment of promissory note payable by instalments ( English )

किस्तों में देय वचन-पत्र के संदाय के लिए उपस्थापन -- किस्तों में देय वचन-पत्र हर एक किस्त के संदाय के लिए नियत तारीख के पश्चात् तीसरे दिन संदाय के लिए उपस्थापित करना होगा और ऐसे उपस्थापन पर अंसदाय का वही प्रभाव होगा जो परिपक्वता पर वचन-पत्र के अंसदाय को होता है ।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs