Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 

अल्पसंख्यक-वर्गों के हितों का संरक्षण, Constitution of India, Article 29 ( Article 29 Constitution of India: Protection of interests of minorities )


 

(1) भारत के राज्यक्षेत्र या उसके किसी भाग के निवासी नागरिकों के किसी अनुभाग को, जिसकी अपनी विशेष भाषा, लिपि या संस्कृति है, उसे बनाए रखने का अधिकार होगा।
(2) राज्य द्वारा पोषित या राज्य-निधि से सहायता पाने वाली किसी शिक्षा संस्था में प्रवेश से किसी भी नागरिक को केवल धर्म, मूलवंश, जाति, भाषा या इनमें से किसी के आधार पर वंचित नहीं किया जाएगा।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter