Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

परिभाषाएं, CrPC, Section 266 ( CrPC Section 266. Definitions )


 

परिभाषाएं-इस अध्याय में,-

(क) निरुद्ध" के अन्तर्गत निवारक निरोध के लिए उपबंध करने वाली किसी विधि के अधीन निरुद्ध भी है ;

(ख) कारागार" के अन्तर्गत निम्नलिखित भी हैं, -

(i) कोई ऐसा स्थान जिसे राज्य सरकार ने, साधारण या विशेष आदेश द्वारा, अतिरिक्त जेल घोषित किया है ;

(ii) कोई सुधारालय, बोर्स्टल-संस्था या इसी प्रकार की अन्य संस्था ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter