Sunday, 31, May, 2026
 
 
 
Expand O P Jindal Global University
 

गिरफ्तार किए गए व्यक्ति का स्वास्थ्य और सुरक्षा, CrPC, Section 55A ( CrPC Section 55A. Health and safety of arrested person )


 

गिरफ्तार किए गए व्यक्ति का स्वास्थ्य और सुरक्षा-अभियुक्त को अभिरक्षा में रखने वाले व्यक्ति का यह कर्तव्य होगा कि वह अभियुक्त के स्वास्थ्य और सुरक्षा की उचित देखभाल करे ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter