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धारा 47 आईपीसी- जीवजन्तु , IPC Section 47 ( IPC Section 47. Animal )


 

भारतीय दंड संहिता की धारा 47 के अनुसार, जीवजन्तु शब्द मानव से भिन्न किसी जीवधारी का द्योतक है ।

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