Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 

धारा 37 आईपीसी- कई कार्यों में से किसी एक कार्य को करके अपराध गठित करने में सहयोग करना। , IPC Section 37 ( IPC Section 37. Co-operation by doing one of several acts constituting an offence )


 

भारतीय दंड संहिता की धारा 37 के अनुसार, जब कि कोई अपराध कई कार्यों द्वारा किया जाता है, तब जो भी कोई या तो अकेले या किसी अन्य व्यक्ति के साथ सम्मिलित होकर उन कार्यों में से कोई एक कार्य करके उस अपराध के किए जाने में साशय सहयोग करता है, तो वह उस अपराध को करता है।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter